Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0681

Narindra & Narindra Steel Corporation vs Rajkamal Builders Pvt. Ltd.

National Company Law Tribunal · Decided on 14 August 2019

HON’BLE JUDGES
Manorama Kumari, Member Judicial · Chockalingam Thirunavukkarasu, Member Technical
CASE NUMBER
C.P. (I.B) No. 182/9/NCLT/AHM/2017

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Judgment

5 paragraphs · 37 words

ORDER

The parties are represented through their respective learned counsels.

Learned lawyer appearing on behalf of the Petitioner filed a purse to withdraw the instant petition.

The permission is granted.

Accordingly, CP(IB) 182/2017 is dismissed as withdrawn.