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Judgment
6 paragraphs · 62 words
ORDER
Ld. Counsel Mr. M. Jayaprakash and Mr. P.J. Sri Ganesh for the Applicant are present. Ld. Counsel Ms. P. Valliappan for the Respondent is present.
Ld. Counsel Mr. Jayaprakash states that e-mail has been sent to the Registry on 02.12.2020.
The Applicant seeks permission to withdraw this application.
The mail is taken on record.
Accordingly, this IBA/141/2020 stands dismissed as withdrawn.