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Judgment
3 paragraphs · 62 words
Ld. Counsel Mr. Gautham Ram Vittal is present for the Applicant.
This is an Application seeking replacement of liquidator with Mr.S.Rajendran, having registration No.IBBI/IPA-002/IP-N00098/2017-2018/10241 as the liquidator of the Corporate Debtor and the same was recommended by SCC during its 7th SCC meeting held on 08.04.2025. The proposal for appointment of new liquidator is approved with immediate effect.
IA is disposed off.