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Tribunals and CommissionsDivision Bench(2024) 05 NCLT CK 3326

MS Sharwin Cottex Private Limited

National Company Law Tribunal, Ahmedabad Bench · Decided on 1 May 2024

HON’BLE JUDGES
Chitra Hankare, Member (Judicial) · Velamur G Venkata Chalapathy, Member (Technical)
CASE NUMBER
CP(IB)/90(AHM)2023

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Judgment

2 paragraphs · 29 words

ORDER

None present for the applicant. It is seen from the record the applicant is not appearing since long. In view of the same, application is dismissed for default.