Tribunals and CommissionsSingle Bench(2020) 03 NCLT CK 0110

M/s Chandini Realtors Pvt. Ltd. vs REGISTRAR OF COMPANIES And Ors.

National Company Law Appellate Tribunal · Decided on 18 March 2020

HON’BLE JUDGES
Dr. Deepti Mukesh, J
RESULT
Disposed Of
CASE NUMBER
Appeal No. 107/252/ND Of 2019

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Judgment

24 paragraphs · 267 words

Sl.

No.","Sale Deed

Executed

on",Details of Properties

1,09.10.2007,"Land admeasuring 21 Kanal 12 Marla Falling under Kheawt/Khatuni No. 336/405, Khasra No. 520/614,

Khasra No. 65/11/1/1 (0-19), 11/2/1 (1-18), 66/16(5-8), 24(5-17), 25(7-18), total kitas 8 measuring 31-0 share to

the extent of 432/260, situated at village Kot H. B. No. 238, Tehsil & District Panchkula.

2,09.10.2007,"Land admeasuring 52 Kanal 4 Marla Falling under Kheawt/Khatuni No. 104/118-119, Khasra No. No.

64/19/1(14.2), 19/2 (3-8), 21(7-9), 23/1/1 (2-10), 65/16/1(4-0), 25(1-5), Kitte 6 measuring 23-4 salam and khewat

/khatuni No. 103/117 Khasra No. 60/25/2(4-18), 64/13/2(1-12), Kitte 2 measuring 6-10 salam and Khewat /

Khatauni No. 280/326, Khasra No. 64//11(3-13) Salam Situated at Village Kot H.B. No. 238, Tehsil & District

Panchkula.

3,17.09.2007,"Land admeasuring 8 Kanal Falling under Kheawt/Khatuni No.95/106- 107, Khasra No.60//13/2/2(3-1),

14/1/2(1-3), 63//11(8-0), 19(8-0), 20(8-0), 21(8-0), 22(8-0), 10(8-0) and 64//5(8-0), 7/2(2-4), 14/1(4-18), 15/1(1-2),

16/1(6-12), 23/2(0-12), 24(8- 0), 25(8-0), 6(8-0), 7/1(5-7) and 74//4(8-0), 5(8-0), 6(8- 0),7(8-0), 8(8- 0), 9(8-0), 10(8-

0), kitta 27 situated at Village Kot H.B.No.238, Tehsil &District Panchkula.

4,22.08.2007,"Land admeasuring 4 Kanal 11 Maria following under Khewati/Khatauni No.245/266, Khasra No.52//5(7-8),

6/1(8-5), 6/2(1-6), 7(3-0), kitte 4 situated at Village Dabkori H.B.No. 224, Tehsil & District Panchkula.

5,22.08.2007,"Land admeasuring 30 Kanal 4 Marla falling under Khewat / Khatauni No. 27/31, Khasra No. 60//16(7-12),

15(5-4) and 61//11(0-19), 20(8-7), 21(8-2), kitta 5 situated at Village Kot H.B.No.238, Tehsil & District

Panchkula.

6,22.08201,"Land admeasuring 5 Kanal 17 Marla falling under Khewat / Khatauni No. 25/28, Khasra No.60//14/2(4-16)

and 64//4/2(2-0) kitte 2 and Khewat / Khatauni No. 26/29, Khasra No.59//22/1(1-2) and Khewat / Khatauni

No.213/253, Khasra No.60//14/3(1-1), situated at Village Kot H.B.No.238, Tehsil & District Panchkula.