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Judgment
5 paragraphs · 62 words
Mr. Nitin Kaushik, Ld. Counsel for the Bank of India is present.
Today when the matter was called, none appeared for the Resolution Professional.
On previous three occasions namely 06.05.2022, 11.05.2022 & 17.05.2022 also, none appeared.
Accordingly, the petition as well as all other pending applications/report is dismissed for non prosecution.
Registry is directed to consign the documents to the record room.