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Judgment
2 paragraphs · 60 words
ORDER
Mr. Harsh Kesharia, Ld. Counsel for the Petitioner present. Mr. Kamalkant Thakar, Ld. Counsel for the Respondent present. Mr. Satish Dhirajlal Doshi, Petitioner present in person and made a statement before this Bench that he has entered into settlement agreement with the Respondent and he does not want to pursue this case. Accordingly, the Petition is dismissed as withdrawn.
