Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0519

Mr. Sandeep Khattar & Anr. vs Emmar MGF Land Ltd.

National Company Law Tribunal · Decided on 30 August 2019

HON’BLE JUDGES
Dr. Deepti Mukesh, Member (Judicial) · S. K. Mohapatra, Member (Technical)
CASE NUMBER
(IB)-512(PB)/2019

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Judgment

2 paragraphs · 30 words

Learned counsel for the petitioner states that the dispute has been amicably settled between the parties and he has instructions to apply for withdrawal of the petition.

Dismissed as withdrawn.