Tribunals and CommissionsDivision Bench(2022) 05 NCLT CK 0618

Mr. Rajendra Kumar Sahoo vs M/s. Mideast Integrated Steels Ltd.

National Company Law Tribunal · Decided on 4 May 2022

HON’BLE JUDGES
Rahul Bhatnagar, Member (Technical) · P.S.N. Prasad, Member (Judicial)
CASE NUMBER
IB-979/PB/2020

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Judgment

1 paragraphs · 35 words

Heard the submissions made by the Counsels for both the parties. Let this matter be posted after ten days to enable the Counsels to have clear instructions from their clients. List this matter on 13.05.2022.