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Tribunals and CommissionsDivision Bench(2023) 01 NCLT CK 0431

Mr. Niranjan Prop. Of M/s Shree Shyam Enterprises vs M/s Addis Rubicon Pvt. Ltd.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 12 January 2023

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Prasanta Kumar Mohanty, Technical Member
RESULT
Dismissed
CASE NUMBER
CP No. (IB)- 60/9/JPR/2022

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Judgment

1 paragraphs · 30 words

Heard Mr. Prateek Kedawat, Adv. appearing on behalf of the Petitioner/ Operational Creditor who seeks permission to withdraw this petition. Permission granted. CP No. (IB)- 60/9/JPR/2022 is dismissed as withdrawn.