AI Structured Summary
Not yet generated for this judgment
Judgment
1 paragraphs · 49 words
This is an application filed by Petitioner duly signed by both the parties for withdrawal of the main Company Petition No. (IB)-401(PB)/2020, on the basis of the settlement arrived at between the parties CP No. (IB)-401(PB)/2020 is disposed of as withdrawn. Accordingly, IA-5439/2021 stands allowed and stands disposed of
