Tribunals and CommissionsSingle Bench(2024) 07 NCLT CK 1606

Mr. Anil Anand vs Small Industrial Development of India

National Company Law Tribunal · Decided on 5 July 2024

HON’BLE JUDGES
Ramalingam Sudhakar, President
CASE NUMBER
TA (IBC)- 20(PB)/2024

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Judgment

5 paragraphs · 68 words

Ld. Counsel Mr. Manaswi Agrawal appeared through VC on behalf of the Applicant.

In this matter, service has been affected on Respondent Ms. Poonam Basak, RP of Small Industrial Development Bank of India.

We directed the RP to appear on the next date of hearing without fail.

A copy of this order may be sent to IBBI.

At request, list the matter for a physical hearing on 26.07.2024.