Tribunals and CommissionsDivision Bench(2022) 03 NCLT CK 0733

Mr. Anant Saxena

National Company Law Tribunal · Decided on 29 March 2022

HON’BLE JUDGES
Ramalingam Sudhakar, President · Avinash Kumar Srivastava, Member (Technical)
CASE NUMBER
(IB)-667(PB)/2021

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Judgment

2 paragraphs · 36 words

There is no report nor any objection from the IBBI. We confirm the appointment of RP and is directed to file the report in terms of Section 99.

List this matter on 27.04.2022 for physical hearing.