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Judgment
1 paragraphs · 68 words
Memorandum of Settlement dated 01.06.2022 has been filed, vide Diary No. 1125/01 dated 07.06.2022 and the same is taken on record. It is stated by learned counsel for the petitioner that as per the MOU the entire amount has been received and he wants to withdraw the present petition. Keeping in view the statement made by learned counsel for the petitioner, the present petition is dismissed as withdrawn.