Tribunals and CommissionsDivision Bench(2022) 03 NCLT CK 0655

MM Aqua Technology Ltd vs Paltech Cooling Towers Pvt. Ltd.

National Company Law Tribunal, Chandigarh Bench · Decided on 21 March 2022

HON’BLE JUDGES
Subrata Kumar Dash, Member (Technical) · Harnam Singh Thakur, Member (Judicial)
CASE NUMBER
CP(IB) No. 200/Chd/Hry/2019

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Judgment

1 paragraphs · 49 words

It is submitted by learned counsel for the petitioner that the entire claimed amount has been paid by learned counsel for respondent. On instructions, he wants to withdraw the present petition. Keeping in view the statement made by learned counsel for petitioner, the present petition is dismissed as withdrawn.