High CourtsSingle Bench(2026) 10 UK CK 3213

Mitali Bahmaniya vs State Of Uttarakhand & Ors.

Uttarakhand High Court, Nainital · Decided on 15 October 2026

HON’BLE JUDGES
Rakesh Thapliyal, J
RESULT
Dismissed
CASE NUMBER
Writ Petition Service Single No. 2528 of 2026

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

13 paragraphs · 354 words

Hon'ble Rakesh Thapliyal, J.

1.

On the previous date, the State Counsel was directed to get instructions on what basis the minimum cut off marks is prescribed in the advertisement.

2.

Today, Mr. Pundir, on instructions, apprise that under Rule 14 of the Uttarakhand State Industrial Training Institute (Instructor) Service (Amendment) Rules 2022, the cut off marks for each of the category is prescribed.

Rule 14 of the Uttarakhand State Industrial Training Institute (Instructor) Service (Amendment) Rules 2022, is being extracted herein as under:-

नियम 14 का संशोधन10 मूल नियमावली में नीचे स्तम्भ-1 में दिए गये विद्यमान नियम 14 के स्थान में स्तम्भ -2 में दिया गया नियम रख दिया जायेगा, अर्थात
स्तम्भ-1
स्तम्भ-2
विद्यमान नियम
एतद्वारा प्रतिस्थापित नियम
14 (1) XXXXXXXX (2) XXXXXXXX14 (1) XXXXXXXX (2) XXXXXXXX
(3)(एक) लिखित परीक्षा 100 अंकों की वस्तुनिष्ठ प्रश्नों पर आधारित होगी जिसमें अंकों का बंटवारा निम्नांकित रूप से होगा:- (क) विषयक वस्तुनिष्ठ प्रश्न-80 अंक (ख) सामान्य ज्ञान एवं शिक्षण अभिरुचि से सम्बन्धित प्रश्न-20 अंक (ग) अभ्यर्थियों को लिखित परीक्षा के प्रश्न बुकलेट परीक्षा के पश्चात अपने साथ ले जाने की अनुमति दी जायेगी। (घ) लिखित परीक्षा की उत्तर सीट (Answer sheet) कार्बन प्रति साथ डुप्लीकेट में होगी तथा परीक्षा के बाद डुप्लीकेट प्रति अभ्यर्थी को अपने साथ ले जाने की अनुमति होगी। (च) XXXXXXXX (छ) XXXXXXXX (ज) XXXXXXXX (झ) XXXXXXXX(3)(एक) लिखित परीक्षा 100 अंकों की वस्तुनिष्ठ प्रश्नों पर आधारित होगी जिसमें अंकों का बंटवारा निम्नांकित रूप से होगा:- (क) विषयक वस्तुनिष्ठ प्रश्न-70 अंक (ख) सामान्य ज्ञान (10 अंक), कम्प्यूटर (10 अंक) तथा सामान्य हिन्दी (10 अंक) से सम्बन्धित प्रश्न - 30 अंक भर्ती परीक्षा में अभ्यर्थी को निम्न वर्गानुसार न्यूनतम अंक प्राप्त करना अनिवार्य होगा:- सामान्य अभ्यर्थी - 45 अन्य पिछड़ा वर्ग-45 अनुसूचित जाति/अनुसूचित जनजाति - 35 (च) XXXXXXXX (छ) XXXXXXXX (ज) XXXXXXXX (झ) XXXXXXXX (ज) XXXXXXXX (झ) XXXXXXXX
3.

Since, minimum cut off marks is prescribed under the Rules and Mr. Amar Murti Shukla, learned counsel also fairly admits that since minimum cut-off marks is prescribed under the Rules, therefore, there is no useful purpose to keep this petition pending.

4.

In such view of the matter, the instant writ petition is dismissed in limine.