Tribunals and CommissionsDivision Bench(2021) 09 NCLT CK 0357

Microchem Specialities Trade Ltd vs M/s Coromandel Agrico Pvt Ltd

National Company Law Tribunal, Allahabad Bench, Prayagraj · Decided on 29 September 2021

HON’BLE JUDGES
Dr. Deepti Mukesh, Member (Judicial) · Ms. Sumita Purkayastha, Member (Technical)
CASE NUMBER
CP NO.(IB)56/ALD/2021

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Judgment

3 paragraphs · 42 words

Ld. Counsel for the applicant seeks to withdraw the present application stating that there are some typographical errors and seeking further liberty to file a fresh.

Application is allowed to be withdrawn with liberty to file a fresh.

Application is disposed of.