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Tribunals and CommissionsDivision Bench(2022) 07 NCLT CK 0385

Mekaster Finlease Ltd vs Sunworld Developers Pvt Ltd

National Company Law Tribunal, Allahabad Bench, Prayagraj · Decided on 5 July 2022

HON’BLE JUDGES
Harnam Singh Thakur, Member (Judicial) · Subrata Kumar Dash, Member (Technical)
CASE NUMBER
CA No. 30/2020 IN CP (IB) No. 220/ALD/2019

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Judgment

3 paragraphs · 56 words

ORDER

It is stated by the Ld. Counsel for the petitioner that on instruction he wants to withdraw the present petition.

Keeping in view the statement made by the Ld. Counsel for the petitioner, CP (IB) No. 220/ALD/2019 is ordered to be dismissed as withdrawn and consequently CA No. 30/2020 becomes infructuous and disposed of accordingly.