Tribunals and CommissionsDivision Bench(2022) 03 NCLT CK 0742

MBG Commodities Pvt Ltd vs Agarwal Sponge and Energy Pvt Ltd

National Company Law Tribunal · Decided on 28 March 2022

HON’BLE JUDGES
Dr. Venkata Ramakrishna Badarinath Nandula, Member (Judicial) · Sh. Veera Brahma Rao Arekapudi, Member (Technical)
CASE NUMBER
CP(IB) No.213/9/HDB/2019

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Judgment

3 paragraphs · 65 words

Un numbered IA in cp No213/9/HDB/2019, is taken up today.

Joint memo signed by the counsels and respective parties reported that matter is settled out of the Tribunal. Perused the memo and the same is recorded. In the light of the memo, nothing survives for hearing in this petition. The memo is allowed.

CP No.213/9/HDB//2019, is ordered to be disposed of settled with no costs.