Tribunals and CommissionsDivision Bench(2019) 09 NCLT CK 0974

Mathi Agency vs Fortune Mix India Pvt Ltd

National Company Law Tribunal · Decided on 30 September 2019

HON’BLE JUDGES
B.S.V. Prakash Kumar, Member (Judicial) · S. Vijayaraghavan, Member (Technical)
RESULT
Dismissed
CASE NUMBER
IBA/925/2019

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Judgment

2 paragraphs · 18 words

ORDER

On the withdrawal memo filed by the Operational Creditor counsel, this IBA/925/2019 is hereby dismissed as withdrawn.