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Tribunals and CommissionsDivision Bench(2023) 09 NCLT CK 3293

Marketing Engineers & Consultant vs Suwalka And Suwalka Properties And Builders Pvt. Ltd.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 20 September 2023

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Rajeev Mehrotra, Technical Member
RESULT
Dismissed
CASE NUMBER
CP No. (IB)- 103/9/JPR/2020

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Judgment

1 paragraphs · 44 words

None appears for the Petitioner. Mr. Amol Vyas, Adv. appearing for the Respondent submitted that he has no instructions from his client in this matter. There is no representation on behalf of the Petitioner since last two dates. This petition is dismissed in default.