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Tribunals and CommissionsDivision Bench(2020) 01 NCLT CK 1067

Marc Coaters vs Duro Shox Private Ltd

National Company Law Tribunal, Mumbai · Decided on 6 January 2020

HON’BLE JUDGES
Rajesh Sharma, Member (Technical) · Bhaskara Pantula Mohan, Member (Judicial)
CASE NUMBER
C.P.(IB)-1110/(MB)/2019

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Judgment

2 paragraphs · 25 words

ORDER

Counsel for the Petitioner sought leave of the court for filing withdrawal memo. Withdrawal memo is taken on record. Petition is dismissed as withdrawn.