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Tribunals and CommissionsDivision Bench(2020) 10 NCLT CK 0615

Manoj Kawatra & Anr. vs Pioneer Urban Land & Infrastructure Ltd.

National Company Law Tribunal · Decided on 29 October 2020

HON’BLE JUDGES
B.S.V. Prakash Kumar, Actg. President · Hemant Kumar Sarangi, Member (Technical)
RESULT
Dismissed
CASE NUMBER
(IB)-1602(PB)/2018

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Judgment

1 paragraphs · 30 words

On the withdrawal application [IA-4221/2020] seeking withdrawal of (IB)-1602(PB)/2018, the Company Petition is hereby dismissed as withdrawn, by disposing of IA-4221/2020 and the other pending applications in this Company Petition.