Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0701

Manba Finance Ltd vs Kalwa Super Market Pvt Ltd

National Company Law Tribunal · Decided on 13 August 2019

HON’BLE JUDGES
V. P. Singh, Member (Judicial) · Rajesh Sharma, Member (Technical)
CASE NUMBER
CP (IB) 129/(MB)/2019

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Judgment

3 paragraphs · 25 words

ORDER

Counsel for the Corporate Debtor is present. There is no representation from the Petitioner side.

The petition is dismissed in default of the Petitioner.