High CourtsSingle Bench(2022) 01 TEL CK 0028

Mairah Johana Shreiya Fernando vs Government Of Telangana

Telangana High Court · Decided on 20 January 2022

HON’BLE JUDGES
B. Vijaysen Reddy, J
RESULT
Disposed Of
CASE NUMBER
Writ Petition Nos. 17080, 17898, 17906 Of 2021

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Judgment

51 paragraphs · 103 words

“Academic

Year",Particulars,"B.Des

(2020-24 Batch)","B.Des

(2019-23 Batch)","B.Des

(2018-22 Batch)

“Description,Amount,"Amount to be

Refunded /

Adjusted","Discount Given

By Woxsen per

month","Discount for 1

Year

TUITION FEE,"1,00,000",0,0,0

INFRASTRUCTURE

DEVELOPMENT FEE","30,000","25,000",0,0

EXAMINATION FEE,"12,000",0,0,0

SPORTSÂ Â &Â Â

EXTRA CURRICULAR

ACTIVIITES","17,000","14,167",0,0

STUDY TOURS,"30,000","30,000",0,0

LIBRARY FEE,"15,000","12,500",0,0

,,,,

SUB TOTAL,"2,04,000","81,667",0,0

,,,,

FOOD,"1,45,200","1,21,000",6050,60500

FACILITY,"25,000","20,833",1041.67,10416.67

NON AC

ACCOMODATION

(TWIN SHARING)","1,40,000","1,16,667",0,0

,,,,

SUB TOTAL,"3,10,200","2,58,500",7091.67,70916.67

,,,,

,,,,

TOTAL,"5,14,200","3,40,167",7091.67,70916.67

,,,,

AC Accommodation

(OPTIONAL)","45,000","37,500",,

,,,,

TOTAL WITH AC,"5,59,200","3,77,667",,

Additional Fees,,,,

ADMISSION FEE

(Non-Refundable)","50,000",,,

CONVOCATION FEE,"10,000",,,

WSA+DÂ Â Â Â Â Â

ALUMNI ASSOCIATION

MEMBERSHIP FEE","15,000",,,

INTEREST-FREE

REFUNDABLE

SECURITY DEPOSIT","2,000",,,

,,,,

TOTAL,"77,000",,,â€​

As a sequel thereto, miscellaneous petitions, if any pending in these writ petitions stand closed.",,,,