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Judgment
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No representation for the petitioner. Respondent is represented by Ld. Counsel Mr. S. K. Acharya. It is brought to notice that the matter has been stayed by Hon'ble High Court of Orissa in WP(C) No. 6941 of 2023 on 13.03.2023. In view of the orders of Hon'ble High Court of Orissa, matter adjourned to 26.06.2023.