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Judgment
2 paragraphs · 16 words
ORDER
In view of Application filed for withdrawal of the CP, matter is withdrawn as dismissed.
Tribunals and CommissionsSingle Bench(2020) 12 NCLT CK 0550
Madras Steels & Tubes vs NS Vaishno Devi Developers India Pvt Ltd
National Company Law Tribunal, Amaravati Bench · Decided on 2 December 2020
- HON’BLE JUDGES
- Bhaskara Pantula Mohan, Member Judicial
- RESULT
- Dismissed
- CASE NUMBER
- TRANSFER PETITION NO.IA NO. 183/2020 (AMR) in TCP(IB) NO. 38/9/AMR/2019 COMPANY PETITION/APPLICATION NO.CP(IB) NO. 514/9/HDB/2019