Tribunals and CommissionsDivision Bench(2019) 09 NCLT CK 0837

Machinery Agencies vs ABM Rubber Industries Pvt. Ltd.

National Company Law Tribunal, Guwahati Bench · Decided on 12 September 2019

HON’BLE JUDGES
Venkata Subba Rao Hari, Member (J) · Ashutosh Chandra, Member (T)
RESULT
Disposed Of
CASE NUMBER
I.A.No.68 of 2019 With CP (IB) No.7/GB/2019

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Judgment

2 paragraphs · 56 words
1.

The learned IRP, Mr. Amit Pareek is present and filed an application IA No.68 of 2019 for withdrawal of the above company petition. The same is allowed. Accordingly, the above company petition stands disposed of as withdrawn.

2.

In the result, the interim application as well as the main company petition, both are disposed of.