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Judgment
5 paragraphs · 42 words
ORDER
PCS, Kunjal Dalal appeared on behalf of the Respondent.
Advocate, Mr. Sudhir Mehta appeared on behalf of the Petitioner and filed the withdrawal pursuits to withdraw the instant petition.
The prayer is allowed.
Accordingly, C.P.(I.B) No. 728/2019 is dismissed as withdrawn.