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Withdrawal memo filed by the counsel for the applicant. Accordingly, company petition is dismissed as withdrawn with liberty as per law.
Tribunals and CommissionsDivision Bench(2020) 01 NCLT CK 0762
M/s. Uptodate Plastics and Packing Pvt. Ltd. vs UM Autocomp Pvt. Ltd.
National Company Law Tribunal · Decided on 14 January 2020
- HON’BLE JUDGES
- B.S.V. Prakash Kumar, Actg. President · S. K. Mohapatra, Member (Technical)
- CASE NUMBER
- (IB)-154(PB)/2020