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Judgment
2 paragraphs · 60 words
ORDER
Heard Mr. Suhas Bhatt, Adv. appearing on behalf of the Petitioner/ Operational Creditor and Mr. Prabhansh Sharma, Adv. appearing for the Respondent/ Corporate Debtor. It has been submitted by the Learned Counsel for the Petitioner that the matter has been amicably settled between the parties. He seeks to withdraw the present petition. CP No. (IB)-121/9/JPR/2020 is dismissed as withdrawn.
