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Tribunals and CommissionsDivision Bench(2023) 11 NCLT CK 2608

M/s. Tata Capital Financial Services Ltd. vs Omnitrade India Pvt. Ltd.

National Company Law Tribunal · Decided on 22 November 2023

HON’BLE JUDGES
K R Saji Kumar, Member (Judicial) · Madhu Sinha, Member (Technical)
RESULT
Allowed
CASE NUMBER
IA/5343/2023 In C.P. (IB)/670(MB)2021

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Judgment

1 paragraphs · 55 words

IA 5343 of 2023- This IA is filed by the RP praying for withdrawal of the Application under Section 12A having approved by 100% of the members of the CoC in its meeting held on 13.10.2023. Accordingly, the Original CP is allowed to be withdrawn along with all pending IAs, if any, stand disposed of.