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Judgment
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Heard Mr. Digant Deo, Adv. for the Petitioner/ Operational Creditor. Mr. Ankit Totuka, Adv. for the Respondent/ Corporate Debtor. Learned counsel for the Petitioner seeks to withdraw this petition with liberty to seek appropriate remedy before the competent court of law. Permission granted. CP No. (IB)- 220/9/JPR/2020 is dismissed as withdrawn.