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Tribunals and CommissionsDivision Bench(2020) 10 NCLT CK 0617

M/s. Steller Corporation vs M/s. Sumanglam Impex Pvt. Ltd. & Anr.

National Company Law Tribunal · Decided on 28 October 2020

HON’BLE JUDGES
B.S.V. Prakash Kumar, Actg. President · Hemant Kumar Sarangi, Member (Technical)
RESULT
Dismissed
CASE NUMBER
(IB)-2580(PB)/2019

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Judgment

2 paragraphs · 39 words

IA-4115/2020 filed under Section 12A of the Code seeking for withdrawal of the Company Petition based on the CoC resolution dated 22.09.2020, this (IB)-2580(PB)/2019 is hereby dismissed as withdrawn.

Accordingly, IA-4115/2020 and other pending IA/CAs are also disposed of.