High CourtsSingle Bench(2026) 10 DEL CK 4178

M/S Skylark Infra Engineering Pvt Ltd vs M/S Space Edge Consultants

Delhi High Court · Decided on 28 October 2026

HON’BLE JUDGES
Om Prakash Shukla, J
RESULT
Dismissed
CASE NUMBER
ARB.P. 1525/2026

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Judgment

3 paragraphs · 51 words
1.

At the outset, learned Counsel appearing on behalf of the Petitioner seeks leave to withdraw the present petition, with liberty to file it again before the Hon’ble High Court of Punjab and Haryana.

2.

Leave and liberty as aforesaid, is granted.

3.

Accordingly, the present petition is dismissed as withdrawn.