Tribunals and CommissionsDivision Bench(2021) 09 NCLT CK 0519

M/s. Siddhi Enterprises vs RBC Infracons Pvt. Ltd.

National Company Law Tribunal · Decided on 8 September 2021

HON’BLE JUDGES
Dr. P.S.N. Prasad, Member (Judicial) · Hemant Kumar Sarangi, Member (Technical)
RESULT
Dismissed
CASE NUMBER
IB-1565/ND/2019

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Judgment

1 paragraphs · 47 words

No one is present at the time of virtual hearing of the matter. On the last occasion i.e. on 22.07.2021, also none appeared at the time of virtual hearing of the matter. The matter is therefore dismissed. The case file may be sent to the Record Room.