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Judgment
4 paragraphs · 56 words
New IA-2290/2022 :
This is the 6th Progress report of the Liquidator in Company petition No.IA-1982/2020 filed in IB-431/ND/2019 under Section 33 in respect of RGTL Industries Limited.
After going through the Progress report filed through the present IA, the same is taken on record subject to just exceptions.
Consequently, the present IA stands disposed of.
