High CourtsSingle Bench(2026) 11 CHH CK 1998

M/s Satna Minerals And Metals Pvt. Ltd. vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court, Bilaspur · Decided on 4 November 2026

HON’BLE JUDGES
Amitendra Kishore Prasad, J
RESULT
Dismissed
CASE NUMBER
WPC No. 5510 of 2026

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Judgment

3 paragraphs · 53 words

1 Learned counsel for the petitioner submits that he seeks permission of this Court to withdraw the present writ petition with liberty to file appropriate petition seeking appropriate reliefs.

2 Learned counsel for the respective respondents have no objection.

3 Accordingly, the instant writ petition is dismissed as withdrawn with the aforesaid liberty.