High CourtsSingle Bench(2026) 10 DEL CK 4126

M/s Satish Builders vs GNCTD

Delhi High Court · Decided on 28 October 2026

HON’BLE JUDGES
Om Prakash Shukla, J
RESULT
Dismissed
CASE NUMBER
OMP (ENF.) (COMM.) 107/2026

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Judgment

3 paragraphs · 44 words
1.

At the outset, learned Counsel appearing for the Petitioner seeks leave to withdraw the present petition with liberty to file it again as and when situation arises.

2.

Leave and liberty, as aforesaid, is granted.

3.

The present petition is dismissed as withdrawn.