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Tribunals and CommissionsDivision Bench(2023) 05 NCLT CK 0764

M/s. RK Distilleries (P) Ltd. vs M/s. Nadhi Bio Products Pvt Ltd

National Company Law Tribunal · Decided on 26 May 2023

HON’BLE JUDGES
Dr. Venkata Ramakrishna Badarinath Nandula, Member (Judicial) · Sh. Charan Singh, Member (Technical)
RESULT
Allowed
CASE NUMBER
CP (IB) No.99/7/HDB/2022

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Judgment

2 paragraphs · 44 words

O R D E R

Order in Company Petition 99/7/HDB/2022 pronounced. Recorded vide separate sheets. In the result, this Company Petition under Section 7 of IBC is allowed and the Corporate Debtor is admitted under CIRP, moratorium imposed as per the terms and conditions.