High CourtsSingle Bench(2026) 10 DEL CK 1799

M/S R B Freight Carrier vs M/S Sam Surveyors And Adjusters

Delhi High Court · Decided on 16 October 2026

HON’BLE JUDGES
Om Prakash Shukla, J
RESULT
Dismissed
CASE NUMBER
ARB.P. 1674/2026

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Judgment

2 paragraphs · 45 words
1.

Learned Counsel appearing on behalf of the Petitioner seeks leave to withdraw the present petition on the ground that the matter has already been settled between the parties as per the Settlement Agreement dated 06.10.2026.

2.

Accordingly, the present petition is dismissed as withdrawn.