Tribunals and CommissionsDivision Bench(2023) 05 NCLT CK 0595

M/s. PR International vs M/s. GTHS Retails Pvt. Ltd.

National Company Law Tribunal · Decided on 11 May 2023

HON’BLE JUDGES
Ashok Kumar Bhardwaj, Member (J) · L. N. Gupta, Member (T)
CASE NUMBER
(IB)-210(ND)2017 (IA-2276/2021)

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Judgment

2 paragraphs · 30 words

IA-2276/2021: As prayed by Mr. Rajesh Kumar, G.M. IBBI further 4 weeks’ time is granted for complying with the order dated 17.01.2023 and filing the requisite report.

List on 19.07.2023.