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Judgment
8 paragraphs · 77 words
ORDER
IA-6217/2024
Mr. Rishabh Dua, Ld. Counsel appears on behalf of the Applicant.
The Applicant is directed to file affidavit of service and comply with the order dated 03.01.2025.
Mr. Prashant Katara, Ld. Counsel appears on behalf of the Respondent and seeks time to file Vakalatnama and reply affidavit.
One week time granted.
The Applicant shall serve a copy of the application to Mr. Prashant Katara within the course of the day.
List the matter on 21.03.2025.