Tribunals and CommissionsDivision Bench(2022) 09 NCLT CK 0605

M/s Pioneer Plastic Industries Ltd. vs M/s Salamudeen Advantage Pvt. Ltd.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 27 September 2022

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Prasanta Kumar Mohanty, Technical Member
RESULT
Dismissed
CASE NUMBER
CP No. (IB)- 29/9/JPR/2020

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Judgment

1 paragraphs · 38 words

It is seen that none appeared in the matter for the Petitioner since last two dates i.e. on 23.08.2022, 30.06.2022. The Respondent has not appeared since very beginning. CP No. 29/9/JPR/2020 is dismissed in non-prosecution of the case.