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Judgment
3 paragraphs · 65 words
The learned counsel Sh. Sushant Sharma for the Applicant states that he has received instructions from the Applicant that the matter is settled and he was directed to make a prayers to allow to withdraw the application.
Accordingly, the prayer is made for allowing the application to be withdrawn. Prayer granted. The application is allowed to be withdrawn.
CP No.(IB)71/ALD/2020 stands withdrawn is disposed of.