AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 100 words
Heard Mr. Saurabh Jain, Adv. appearing on behalf of the Petitioner/ Financial Creditor. Ms. Nivedita R Sarda, Adv. for the Respondent/ Corporate Debtor. Learned Counsel appearing on behalf of the Petitioner/ Financial Creditor has filed an IA No. 450/JPR/2022 under Rule 11 of the NCLT Rules, 2016 for placing settlement deed dated 01.09.2022 on record. The same is taken on record.
Mr. Saurabh Jain, Adv. appearing on behalf of the Petitioner/ Financial Creditor seeks to withdraw this present Petition. Permission granted. CP No. (IB)- 65/7/JPR/2019 is dismissed as withdrawn.
All any pending IA(s) in this matter stand disposed of accordingly.