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Judgment
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Heard Ms. Neha Jain, CA appearing on behalf of the Petitioner/ Operational Creditor. Mr. Umang Gupta, Adv. appearing on behalf of the Respondent/ Corporate Debtor. Settlement agreement dated 30.09.2023 entered into between the parties has been submitted. In view of the said settlement agreement, learned counsel for the Petitioner seeks to withdraw the present petition. Permission granted. CP No. (IB)- 48/9/JPR/2023 is dismissed as withdrawn.