Tribunals and CommissionsDivision Bench(2024) 03 NCLT CK 3157

M/s Movenpick Hotels and Resorts Management (India) Pvt. Ltd. vs Roc

National Company Law Tribunal · Decided on 4 March 2024

HON’BLE JUDGES
Mahendra Khandelwal, Member (Judicial) · Rahul Bhatnagar, Member (Technical)
CASE NUMBER
IB-116/ND/2024

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Judgment

5 paragraphs · 87 words

ORDER

This is a petition filed under Section 59 of IBC, seeking voluntary liquidation of the Petitioner Company.

Heard the Ld. Counsel for the Liquidator in person. Issue notice to the RoC and IBBI for filing their report and appearance. Notice be issued by all means and proof of service be filed. In the meantime, Petitioner is also directed to file extract of IBBI's website indicating that the Company is under Liquidation. List the matter on 24.04.2024.

Sd/- (Rahul Bhatnagar) Member (T)

Sd/- (Mahendra Khandelwal) Member (J)