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Judgment
3 paragraphs · 57 words
ORAL ORDER
The learned counsel for the petitioners has filed a memo seeking permission of this Court to withdraw the petition on the ground that the matter has already been disposed of on 15.12.2021 by the XXXIV Additional Chief Judicial Magistrate (CJM), Mayo Hall, Bengaluru.
2.
In view of the memo, the petition is dismissed as withdrawn.