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Judgment
2 paragraphs · 52 words
IA-1816/2023: There is no appearance on behalf of the IBBI nor there is any report filed on its behalf. In the wake, issue a fresh notice to IBBI for compliance with the order dated 04.5.2023. The RP is directed to make a copy of this order available to IBBI.
List on 05.07.2023.
